Ganpat vs State Of U.P.
2012 Latest Caselaw 2487 ALL

Citation : 2012 Latest Caselaw 2487 ALL
Judgement Date : 8 June, 2012

Allahabad High Court

Ganpat vs State Of U.P. on 8 June, 2012

Bench: Vinay Kumar Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2551 of 2009
 

 
Petitioner :- Ganpat
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.S. Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinay Kumar Mathur,J.

On request of learned counsel for the appellant, list on 14.6.2012 for arguments.

Order Date :- 8.6.2012

A.Nigam

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