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Kallu Yadav vs State Of U.P.
2012 Latest Caselaw 2482 ALL

Citation : 2012 Latest Caselaw 2482 ALL
Judgement Date : 6 June, 2012

Allahabad High Court
Kallu Yadav vs State Of U.P. on 6 June, 2012
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3867 of 2012
 

 
Petitioner :- Kallu Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A. Rafique
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

Learned Addl. Government Advocate prays for and is granted two weeks' time to file a counter affidavit.

List this case on 20.6.2012

Order Date :- 6.6.2012

A.Nigam

 

 

 
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