Lallan Bahadur Verma (Laddan) vs State Of U.P.
2012 Latest Caselaw 2481 ALL

Citation : 2012 Latest Caselaw 2481 ALL
Judgement Date : 6 June, 2012

Allahabad High Court

Lallan Bahadur Verma (Laddan) vs State Of U.P. on 6 June, 2012

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3865 of 2012
 

 
Petitioner :- Lallan Bahadur Verma (Laddan)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rehan Ahmad Siddiqui,Abdul Rafey Siddiqui
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

Supplementary affidavit on behalf of the applicant has been filed today.

Let it be taken on record.

Learned counsel for the complainant wants two days' time to file a counter affidavit.

List this case on 08.6.2012 as fresh.

Counter affidavit, if any, may be filed by tomorrow.

Order Date :- 6.6.2012

A.Nigam

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