Baijnath vs State Of U.P.
2012 Latest Caselaw 2479 ALL

Citation : 2012 Latest Caselaw 2479 ALL
Judgement Date : 6 June, 2012

Allahabad High Court

Baijnath vs State Of U.P. on 6 June, 2012

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3860 of 2012
 

 
Petitioner :- Baijnath
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ram Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

As prayed by the learned Addl. Government Advocate, two weeks' time is granted for taking necessary instructions in the matter, list this case on 21.6.2012.

Order Date :- 6.6.2012

A.Nigam

Download the LatestLaws.com Mobile App