Safiq Ahmad vs State Of U.P.
2012 Latest Caselaw 2478 ALL

Citation : 2012 Latest Caselaw 2478 ALL
Judgement Date : 6 June, 2012

Allahabad High Court

Safiq Ahmad vs State Of U.P. on 6 June, 2012

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3859 of 2012
 

 
Petitioner :- Safiq Ahmad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ram Naresh Yadav
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

As prayed by the learned Addl. Government Advocate, two weeks' time is granted for taking necessary instructions in the matter, list this case on 20.6.2012

Order Date :- 6.6.2012

A.Nigam

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