Suraj Rawat @ Kunha vs State Of U.P.
2012 Latest Caselaw 2474 ALL

Citation : 2012 Latest Caselaw 2474 ALL
Judgement Date : 5 June, 2012

Allahabad High Court

Suraj Rawat @ Kunha vs State Of U.P. on 5 June, 2012

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3833 of 2012
 

 
Petitioner :- Suraj Rawat @ Kunha
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- U.C. Vishwakarma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

Counter Affidavit filed on behalf of State today.

Let it be taken on record.

The learned counsel for the applicant prays for and is granted one week time to file Rejoinder Affidavit.

Put up on 13.6.2012.

Order Date :- 5.6.2012

SFH

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