Sanjay vs State Of U.P.
2012 Latest Caselaw 2472 ALL

Citation : 2012 Latest Caselaw 2472 ALL
Judgement Date : 5 June, 2012

Allahabad High Court

Sanjay vs State Of U.P. on 5 June, 2012

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 3840 of 2012
 

 
Petitioner :- Sanjay
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- P.K.Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

On the request of the learned counsel for the applicant, list this case in the second week of July, 2012.

Order Date :- 5.6.2012

SFH

Download the LatestLaws.com Mobile App