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Rahman Siddiqui vs State Of U.P. & Others
2012 Latest Caselaw 2467 ALL

Citation : 2012 Latest Caselaw 2467 ALL
Judgement Date : 1 June, 2012

Allahabad High Court
Rahman Siddiqui vs State Of U.P. & Others on 1 June, 2012
Bench: Ashok Bhushan, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - C No. - 72468 of 2011
 

 
Petitioner :- Rahman Siddiqui
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.M. Iqbal Hasan,B.D. Mandhyan,Satish Mandhyan
 
Respondent Counsel :- C.S.C.,Brijesh Ojha
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Disposed of.

For orders, see order of the date passed on writ petition No. 70312 of 2011, Allahabad Development Authority Vs. State of U.P. & others.

Order Date :- 1.6.2012

LA/-

 

 

 
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