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Ali Kamber And Ors. vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2466 ALL

Citation : 2012 Latest Caselaw 2466 ALL
Judgement Date : 1 June, 2012

Allahabad High Court
Ali Kamber And Ors. vs The State Of U.P Thru Principal ... on 1 June, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1937 of 2012
 

 
Petitioner :- Ali Kamber And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Anr.
 
Petitioner Counsel :- Vivek Srivastava,Hanumant Lal Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

As per the list, petitioners had earlier approached this court by way of filing Crl.Misc. Case No.2347 of 2009, which case was disposed of.

Neither any reference to the said case has been made in the pleadings nor the order passed in that case has been appended with the petition.

List this case in the 1st week of August, 2012.

Let all the relevant documents be placed on record.

Order Date :- 1.6.2012

A.Nigam

 

 

 
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