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Nathuni Singh vs State Of U.P. And Others
2012 Latest Caselaw 3326 ALL

Citation : 2012 Latest Caselaw 3326 ALL
Judgement Date : 31 July, 2012

Allahabad High Court
Nathuni Singh vs State Of U.P. And Others on 31 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 29610 of 2012
 

 
Petitioner :- Nathuni Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Singhrajpoot,Ashok Khare,Siddharth Khare
 
Respondent Counsel :- C.S.C.,Mahendra Singh
 

 
Hon'ble V.K. Shukla,J.

List this case after one month.

Interim order already passed is extended till the next date of listing.

Order Date :- 31.7.2012

SRY

 

 

 
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