Satish Chandra Garg & Others vs Rajendra Sharma & Others
2012 Latest Caselaw 3325 ALL

Citation : 2012 Latest Caselaw 3325 ALL
Judgement Date : 31 July, 2012

Allahabad High Court

Satish Chandra Garg & Others vs Rajendra Sharma & Others on 31 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 494 of 2009
 

 
Petitioner :- Satish Chandra Garg & Others
 
Respondent :- Rajendra Sharma & Others
 
Petitioner Counsel :- Divakar Rai Sharma
 
Respondent Counsel :- Ramendra Asthana
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Disposed of.

For order, see our order of date passed on connected First Appeal No. 113 of 2006.

(A.K. Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 31.7.2012

MK/

Download the LatestLaws.com Mobile App