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Chandradeep Yadav vs Union Of India & Others
2012 Latest Caselaw 3323 ALL

Citation : 2012 Latest Caselaw 3323 ALL
Judgement Date : 31 July, 2012

Allahabad High Court
Chandradeep Yadav vs Union Of India & Others on 31 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 34141 of 2012
 

 
Petitioner :- Chandradeep Yadav
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

As prayed by the learned Standing Counsel, put up on 6.8.2012 as fresh.

Order Date :- 31.7.2012

OP

 

 

 
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