Shreesh Chandra vs Union Of India & Others
2012 Latest Caselaw 3322 ALL

Citation : 2012 Latest Caselaw 3322 ALL
Judgement Date : 31 July, 2012

Allahabad High Court

Shreesh Chandra vs Union Of India & Others on 31 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 33990 of 2012
 

 
Petitioner :- Shreesh Chandra
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Sri Fahd Iqbal, learned counsel for the Union of India states that he has not received the complete instruction.

On his request, put up on 6.8.2012 as fresh.

Order Date :- 31.7.2012

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