Dharmendra Singh vs Regional Manager Uttar Pradesh ...
2012 Latest Caselaw 3307 ALL

Citation : 2012 Latest Caselaw 3307 ALL
Judgement Date : 30 July, 2012

Allahabad High Court

Dharmendra Singh vs Regional Manager Uttar Pradesh ... on 30 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66248 of 2010
 

 
Petitioner :- Dharmendra Singh
 
Respondent :- Regional Manager Uttar Pradesh State Roadways And Others
 
Petitioner Counsel :- Ram Raj Pandey
 
Respondent Counsel :- V. K. Ojha,M.P.S.Niranjan,M.S.Niranjan,S.C.
 

 
Hon'ble V.K. Shukla,J.

One month and no more time is accorded to Sri M.P.S. Niranjan, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this petition after six weeks.

Order Date :- 30.7.2012

SRY

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