Amar Pal Singh And Another vs State Of U.P. And Others
2012 Latest Caselaw 3299 ALL

Citation : 2012 Latest Caselaw 3299 ALL
Judgement Date : 30 July, 2012

Allahabad High Court

Amar Pal Singh And Another vs State Of U.P. And Others on 30 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Case :- WRIT - A No. - 44845 of 2011
 
Petitioner :- Amar Pal Singh And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Heard. Judgment reserved.

Put up for delivery of judgment on 06.08.2012.

Order Date :- 30.7.2012

SRY

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