Om Prakash vs Nagar Palika Parishad Thru ...
2012 Latest Caselaw 3269 ALL

Citation : 2012 Latest Caselaw 3269 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Om Prakash vs Nagar Palika Parishad Thru ... on 27 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3949 of 2012
 

 
Petitioner :- Om Prakash
 
Respondent :- Nagar Palika Parishad Thru Executive Secretary & 4 Others
 
Petitioner Counsel :- Shafiq Mirza
 
Respondent Counsel :- C.S.C.,Rachna Gupta
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner states that the petitioner retired on 30.6.2010. Till date, retiral dues have not been released.

Sri K.K. Gupta, Advocate has put appearance for respondent nos.1 to 3 and prays for time to file counter affidavit within two weeks.

List immediately thereafter.

Order Date :- 27.7.2012

A.Nigam

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