Prabhat Verma vs State Of U.P. And Anr.
2012 Latest Caselaw 3266 ALL

Citation : 2012 Latest Caselaw 3266 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Prabhat Verma vs State Of U.P. And Anr. on 27 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 36364 of 2012
 

 
Petitioner :- Prabhat Verma
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- R.L. Vishwakarma,Rajjan Singh Yadav
 
Respondent Counsel :- C.S.C.,A.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri A.K. Yadav, Advocate has entered appearance on behalf of respondent No.2.

Each one of the respondents is accorded three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter.

Order Date :- 27.7.2012

SRY

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