Ram Narayan Shukla vs State Of U.P. Thru Secy. Cultural ...
2012 Latest Caselaw 3263 ALL

Citation : 2012 Latest Caselaw 3263 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Ram Narayan Shukla vs State Of U.P. Thru Secy. Cultural ... on 27 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3962 of 2012
 

 
Petitioner :- Ram Narayan Shukla
 
Respondent :- State Of U.P. Thru Secy. Cultural Affairs Deptt. & 2 Others
 
Petitioner Counsel :- Rajesh Kumar Verma,A.R. Verma
 
Respondent Counsel :- C.S.C.,Waseeq Uddin Ahmad
 

 
Hon'ble Ajai Lamba,J.

Sri Waseequddin Ahmad, Advocate has put in appearance for opposite party no.2 and 3.

Let his name be reflected in next cause list.

The basis of passing impugned order, Annexure-2, is a memo dated 24.1.2012 initiated from financial department.

Let the document be placed on record.

List, as and when the document is filed.

Order Date :- 27.7.2012

A.Nigam

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