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Ved Prakash Jaiswal And Others vs State Bank Of India
2012 Latest Caselaw 3257 ALL

Citation : 2012 Latest Caselaw 3257 ALL
Judgement Date : 27 July, 2012

Allahabad High Court
Ved Prakash Jaiswal And Others vs State Bank Of India on 27 July, 2012
Bench: Prakash Krishna, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 131 of 2012
 

 
Petitioner :- Ved Prakash Jaiswal And Others
 
Respondent :- State Bank Of India
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- Vipin Sinha
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Passed over on the illness slip of learned counsel for the appellants.

List peremptorily in the next cause list.

        (Mushaffey Ahmad,J)         (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

 

 

 
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