Smt. Bittan vs Prem Nath Dubey, Nagar Ayukt, ...
2012 Latest Caselaw 3256 ALL

Citation : 2012 Latest Caselaw 3256 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Smt. Bittan vs Prem Nath Dubey, Nagar Ayukt, ... on 27 July, 2012

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2283 of 2012
 

 
Petitioner :- Smt. Bittan
 
Respondent :- Prem Nath Dubey, Nagar Ayukt, Nagar Nigam
 
Petitioner Counsel :- Neeraj Kumar Tripathi
 
Respondent Counsel :- Sc
 

 
Hon'ble Vikram Nath,J.

Sri Neeraj Kumar Tripathi, learned counsel for the applicant and Sri V. K. Shukla, learned counsel appearing for the opposite party, state that the directions of the writ Court have since been complied with and as such no further consideration is required in this contempt application.

Accordingly, notices are discharged. Application is consigned to record.

Order Date :- 27.7.2012

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