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Smt. Sheetal Chauhan vs Dilawar Singh
2012 Latest Caselaw 3252 ALL

Citation : 2012 Latest Caselaw 3252 ALL
Judgement Date : 27 July, 2012

Allahabad High Court
Smt. Sheetal Chauhan vs Dilawar Singh on 27 July, 2012
Bench: Prakash Krishna, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 603 of 2012
 

 
Petitioner :- Smt. Sheetal Chauhan
 
Respondent :- Dilawar Singh
 
Petitioner Counsel :- Amit Kumar Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Passed over on the illness slip of learned counsel for the appellant.

        (Mushaffey Ahmad,J)         (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

 

 

 
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