Dwarika Nath Kalsi vs State Bank Of India
2012 Latest Caselaw 3250 ALL

Citation : 2012 Latest Caselaw 3250 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Dwarika Nath Kalsi vs State Bank Of India on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 32 of 2005
 

 
Petitioner :- Dwarika Nath Kalsi
 
Respondent :- State Bank Of India
 
Petitioner Counsel :- Atul Dayal
 
Respondent Counsel :- Kush Saxena,U.K..Saxena
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Put up on 30.07.2012 before appropriate Bench.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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