Jagat Pal Tripathi And 3 Others vs Dist Inspector Of Schools And ...
2012 Latest Caselaw 3238 ALL

Citation : 2012 Latest Caselaw 3238 ALL
Judgement Date : 26 July, 2012

Allahabad High Court

Jagat Pal Tripathi And 3 Others vs Dist Inspector Of Schools And ... on 26 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 52898 of 2004
 

 
Petitioner :- Jagat Pal Tripathi And 3 Others
 
Respondent :- Dist Inspector Of Schools And Others
 
Petitioner Counsel :- Praksah Padia
 
Respondent Counsel :- C.S.C.,Sunita Agrawal
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the respondent no. 4 has been elevated to the Bench.

Office is directed to issue notice to the respondent to engage another counsel.

Order Date :- 26.7.2012

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