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Harendra Bahadur Singh vs State Of U.P.And Others
2012 Latest Caselaw 3229 ALL

Citation : 2012 Latest Caselaw 3229 ALL
Judgement Date : 26 July, 2012

Allahabad High Court
Harendra Bahadur Singh vs State Of U.P.And Others on 26 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 36210 of 2012
 

 
Petitioner :- Harendra Bahadur Singh
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Indrasen Singh Tomar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned counsel for the petitioner is permitted to implead Kisan Sahkari Chini Mills Limited, Rasra, Ballia as respondent No. 4 in the array of respondents. Said incorporation be carried out forthwith.

Put up this case on Monday.

Order Date :- 26.7.2012

SRY

 

 

 
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