Gyan Singh Yadav vs State Of U.P.And Others
2012 Latest Caselaw 3228 ALL

Citation : 2012 Latest Caselaw 3228 ALL
Judgement Date : 26 July, 2012

Allahabad High Court

Gyan Singh Yadav vs State Of U.P.And Others on 26 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 36218 of 2012
 

 
Petitioner :- Gyan Singh Yadav
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Amit Saxena
 
Respondent Counsel :- C.S.C.,Arun Kumar Tiwari
 

 
Hon'ble V.K. Shukla,J.

List this petition in the next cause list along with record of writ petition No.20644 of 2001, showing the names of respective counsel in both the cases, along with cause title.

Order Date :- 26.7.2012

SRY

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