Citation : 2012 Latest Caselaw 3226 ALL
Judgement Date : 26 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 38087 of 2005 Petitioner :- Govind Swaroop Gupta Respondent :- State Of U.P. Thru' Secy. Energy, Lucknow & Others Petitioner Counsel :- Rajesh Kr. Srivastava,Ranjit Saxena Respondent Counsel :- C.S.C.,R.D. Khare Hon'ble Rajes Kumar,J.
Sri Ranjeet Saxena, learned counsel for the petitioner states that Sri Sandeep Srivastava, Advocate is now the counsel for the Power Corporation.
List in the next cause list showing the name of Sri Sandeep Srivastava in place of Sri R.D. Khare.
Learned counsel for the petitioner may inform about the order to Sri Sandeep Srivastava.
Order Date :- 26.7.2012
OP
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