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Shesh Narain Misra S/O Sri Gaya ... vs State Of U.P. Thru. Principal ...
2012 Latest Caselaw 3225 ALL

Citation : 2012 Latest Caselaw 3225 ALL
Judgement Date : 26 July, 2012

Allahabad High Court
Shesh Narain Misra S/O Sri Gaya ... vs State Of U.P. Thru. Principal ... on 26 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 377 of 2010
 

 
Petitioner :- Shesh Narain Misra S/O Sri Gaya Prasad Misra
 
Respondent :- State Of U.P. Thru. Principal Secy. Secondary Educ. And Ors.
 
Petitioner Counsel :- Dr.L.P. Misra
 
Respondent Counsel :- C.S.C.,H.S. Jain,Ramesh Pandey,S.K. Dwivedi
 

 
Hon'ble Ajai Lamba,J.

Let the file of Civil Writ Petition No.1065(SS) of 2010, Ram Krishna Mishra v. State of U.P., be tagged alongwith this writ petition.

The official respondents shall file counter affidavit within three weeks from today.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List thereafter.

Order Date :- 26.7.2012

A.Nigam

 

 

 
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