Jai Prakash And Others vs State Of U.P.And Others
2012 Latest Caselaw 3220 ALL

Citation : 2012 Latest Caselaw 3220 ALL
Judgement Date : 26 July, 2012

Allahabad High Court

Jai Prakash And Others vs State Of U.P.And Others on 26 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 36228 of 2012
 

 
Petitioner :- Jai Prakash And Others
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Bharat Singh "Pankaj"
 
Respondent Counsel :- C.S.C.,V.B.Mishra
 

 
Hon'ble V.K. Shukla,J.

As requested, put up on Monday.

Order Date :- 26.7.2012

SRY

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