Citation : 2012 Latest Caselaw 3146 ALL
Judgement Date : 23 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 35057 of 2012 Petitioner :- Smt. Ranjana Devi Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Devesh Kumar Gupta Respondent Counsel :- C.S.C.,D.D. Chauhan Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent Nos. 1 to 3. Sri D.D. Chauhan appears for respondent No.4.
The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 17th September, 2012.
Order Date :- 23.7.2012
SK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!