Harish Chand vs D.I.O.S. & Others
2012 Latest Caselaw 3144 ALL

Citation : 2012 Latest Caselaw 3144 ALL
Judgement Date : 23 July, 2012

Allahabad High Court

Harish Chand vs D.I.O.S. & Others on 23 July, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 50476 of 1999
 

 
Petitioner :- Harish Chand
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- Rakesh Tiwari,K.P.Verma,Suresh Gupta
 
Respondent Counsel :- C.S.C.,D.K.Srivastava
 

 
Hon'ble Dilip Gupta,J.

Place this petition on 24th July, 2012.

Order Date :- 23.7.2012

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