Vipin Kumar Gupta And Others vs The State Of U.P. Through The ...
2012 Latest Caselaw 3142 ALL

Citation : 2012 Latest Caselaw 3142 ALL
Judgement Date : 23 July, 2012

Allahabad High Court

Vipin Kumar Gupta And Others vs The State Of U.P. Through The ... on 23 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3435 of 2012
 

 
Petitioner :- Vipin Kumar Gupta And Others
 
Respondent :- The State Of U.P. Through The Secy.Deptt.Of Nagar Vikas &Ors
 
Petitioner Counsel :- Mohd Ali
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed alongwith Writ Petition No.3432(SS) of 2012.

In case, the petitioners are still serving, the respondent no.5 shall ensure release of their salary.

Order Date :- 23.7.2012

A.Nigam

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