Saraswati Devi Chaurasia And ... vs Ram Chandra And Others
2012 Latest Caselaw 3124 ALL

Citation : 2012 Latest Caselaw 3124 ALL
Judgement Date : 20 July, 2012

Allahabad High Court

Saraswati Devi Chaurasia And ... vs Ram Chandra And Others on 20 July, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?
 
Court No. - 18
 

 
Case :- SECOND APPEAL No. - 612 of 1993
 

 
Petitioner :- Saraswati Devi Chaurasia And Another
 
Respondent :- Ram Chandra And Others
 
Petitioner Counsel :- Shashi Kant,R.N. Gupta,Rohan Gupta
 
Respondent Counsel :- R.K. Srivastava,Balram Gupta,M.K.Gupta,S.K.Verma,S.M. Dayal
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

Order Date :- 20.7.2012

Download the LatestLaws.com Mobile App