Algoo vs Jt. Commissioner, Vindhyachal ...
2012 Latest Caselaw 3087 ALL

Citation : 2012 Latest Caselaw 3087 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Algoo vs Jt. Commissioner, Vindhyachal ... on 19 July, 2012

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- WRIT - C No. - 48348 of 2003
 

 
Petitioner :- Algoo
 
Respondent :- Jt. Commissioner, Vindhyachal Division & Others
 
Petitioner Counsel :- K.S. Tiwari
 
Respondent Counsel :- C.S.C.,A.K. Srivastava,A.K. Upadhyaya,N. Misra,P.K. Srivastava,R.Y. Pandey,Rajeev Mishra,S.P.Verma
 

 
Hon'ble Sabhajeet Yadav,J.

As prayed, list in the next cause list.

Order Date :- 19.7.2012

Iss

Download the LatestLaws.com Mobile App