Radha Krishna Prasad vs State Of U.P. & Another
2012 Latest Caselaw 3083 ALL

Citation : 2012 Latest Caselaw 3083 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Radha Krishna Prasad vs State Of U.P. & Another on 19 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34591 of 2012
 

 
Petitioner :- Radha Krishna Prasad
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ashutosh Tripathi
 
Respondent Counsel :- C.S.C.,Shiv Nath Singh
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Shiv Nath Singh, Advocate has entered appearance on behalf of respondent No. 2.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 19.7.2012

SRY

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