Citation : 2012 Latest Caselaw 3081 ALL
Judgement Date : 19 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 640 of 2008 Petitioner :- Meerut Development Authority Thru Secretary Respondent :- Ganga Das & Others Petitioner Counsel :- B.Dayal Respondent Counsel :- A.K.Singh,V.K.Singh Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
The appeal is allowed in part and the matter is remanded to the court below for determination of the date of possession for purposes of payment of interest.
For order, see our order of date passed on First Appeal No. 534 of 2008.
(Arvind Kumar Tripathi (II), J) (Prakash Krishna,J)
Order Date :- 19.7.2012
MK/
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