Radhey Lal vs U.P. State Road Transport ...
2012 Latest Caselaw 3072 ALL

Citation : 2012 Latest Caselaw 3072 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Radhey Lal vs U.P. State Road Transport ... on 19 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34424 of 2012
 

 
Petitioner :- Radhey Lal
 
Respondent :- U.P. State Road Transport Corporation & Others
 
Petitioner Counsel :- Sheetla Sahai
 
Respondent Counsel :- Samir Sharma
 

 
Hon'ble V.K. Shukla,J.

Sri M.M. Sahai, Advocate has entered appearance on behalf of respondents. He prays for and is accorded eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 19.7.2012

SRY

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