Meerut Development Authority ... vs Smt Gomti & Others
2012 Latest Caselaw 3070 ALL

Citation : 2012 Latest Caselaw 3070 ALL
Judgement Date : 19 July, 2012

Allahabad High Court

Meerut Development Authority ... vs Smt Gomti & Others on 19 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 634 of 2008
 

 
Petitioner :- Meerut Development Authority Thru Secretary
 
Respondent :- Smt Gomti & Others
 
Petitioner Counsel :- B.Dayal
 
Respondent Counsel :- V.K.Singh,A.K.Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

The appeal is allowed in part and the matter is remanded to the court below for determination of the date of possession for purposes of payment of interest.

For order, see our order of date passed on First Appeal No. 534 of 2008.

(Arvind Kumar Tripathi (II), J) (Prakash Krishna,J)

Order Date :- 19.7.2012

MK/

Download the LatestLaws.com Mobile App