Citation : 2012 Latest Caselaw 3043 ALL
Judgement Date : 18 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL DEFECTIVE No. - 681 of 2004 Petitioner :- Bijendra Kumar And Another Respondent :- State Of U.P. Thru' Collector, Ghaziabad And Others Petitioner Counsel :- Pankaj Kumar,Madan Mohan Chaurasiya,Shiv Sagar Singh Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
Learned counsel for the appellant submits that he has filed court fees on 16.07.2012 and has also filed an application for amendment seeking amendment of the valuation of appeal.
List again along with said application. Appellant shall also supply second judge copy of the paper-book.
(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)
Order Date :- 18.7.2012
MK/
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