Ram Prakash vs Smt. Vaikunth Sridevi
2012 Latest Caselaw 3042 ALL

Citation : 2012 Latest Caselaw 3042 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Ram Prakash vs Smt. Vaikunth Sridevi on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 59 of 2010
 

 
Petitioner :- Ram Prakash
 
Respondent :- Smt. Vaikunth Sridevi
 
Petitioner Counsel :- Yogesh Krishna Mishra
 
Respondent Counsel :- B.D. Shukla
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant. Learned counsel for the respondent is present.

The application for condonation of delay is dismissed in default.

The appeal is, therefore, dismissed as barred by time.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Order on delay condonation application.

Dismissed.

For order, see order of date passed on memo of appeal.