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Jitendra Kumar vs Smt. Rita Kumari
2012 Latest Caselaw 3040 ALL

Citation : 2012 Latest Caselaw 3040 ALL
Judgement Date : 18 July, 2012

Allahabad High Court
Jitendra Kumar vs Smt. Rita Kumari on 18 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 453 of 2006
 

 
Petitioner :- Jitendra Kumar
 
Respondent :- Smt. Rita Kumari
 
Petitioner Counsel :- Mahtab Alam
 
Respondent Counsel :- K.K. Tripathi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List after three weeks for final hearing.

In the meantime, the appellant may filed requisite number of paper-books.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

 

 

 
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