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Satya Deo Singh vs Smt. Subhadra
2012 Latest Caselaw 3038 ALL

Citation : 2012 Latest Caselaw 3038 ALL
Judgement Date : 18 July, 2012

Allahabad High Court
Satya Deo Singh vs Smt. Subhadra on 18 July, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 40 of 2007
 

 
Petitioner :- Satya Deo Singh
 
Respondent :- Smt. Subhadra
 
Petitioner Counsel :- Smt. Pratima Singh,A.P.Singh
 
Respondent Counsel :- Abhishek Tripathi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant.

This is an application to withdraw the appeal.

Application is allowed.

Appeal is dismissed as withdrawn.

        (Arvind Kumar Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

 

 

 
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