Smt. Pushpa Devi vs Chandrapal
2012 Latest Caselaw 3034 ALL

Citation : 2012 Latest Caselaw 3034 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Smt. Pushpa Devi vs Chandrapal on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 446 of 2006
 

 
Petitioner :- Smt. Pushpa Devi
 
Respondent :- Chandrapal
 
Petitioner Counsel :- Braham Singh
 
Respondent Counsel :- Akhilesh Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant. Learned counsel for the respondent is present.

The appeal is dismissed in default.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

Download the LatestLaws.com Mobile App