U.P. Jal Nigam vs Shri Raj Pati & Others
2012 Latest Caselaw 3033 ALL

Citation : 2012 Latest Caselaw 3033 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

U.P. Jal Nigam vs Shri Raj Pati & Others on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 257 of 2006
 

 
Petitioner :- U.P. Jal Nigam
 
Respondent :- Shri Raj Pati & Others
 
Petitioner Counsel :- A.N.Srivastava,Vimlesh Kr Rai
 
Respondent Counsel :- Smt.Sunita Agarwal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

This is stay vacation application.

List in the next cause list before learned Single Judge as per the High Court Rules.

(Arvind Kumar Tripathi (II), J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

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