Ashok Kumar Gupta vs Smt. Nayan Tara
2012 Latest Caselaw 3030 ALL

Citation : 2012 Latest Caselaw 3030 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Ashok Kumar Gupta vs Smt. Nayan Tara on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 1 of 2010
 

 
Petitioner :- Ashok Kumar Gupta
 
Respondent :- Smt. Nayan Tara
 
Petitioner Counsel :- Anay Kumar Srivastava,Sudeep Pathak
 
Respondent Counsel :- A.K.Agarwal,J.P. Gupta
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Since the appeal has already been admitted. It is duty of the High Court to summon the lower court record.

Office is directed to summon lower court record.

(Arvind Kumar Tripathi (II), J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

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