Meerut Development Authority ... vs Charanjeet Singh(Deceased) & ...
2012 Latest Caselaw 3022 ALL

Citation : 2012 Latest Caselaw 3022 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Meerut Development Authority ... vs Charanjeet Singh(Deceased) & ... on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 676 of 2008
 

 
Petitioner :- Meerut Development Authority Thru Secretary
 
Respondent :- Charanjeet Singh(Deceased) & Others
 
Petitioner Counsel :- B.Dayal
 
Respondent Counsel :- A.K.Singh,V.K.Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

On the request of Sri Ajay Kumar Singh, learned counsel for the respondents, put up tomorrow to enable him to give reply to the submissions made by the learned counsel for the appellant.

It is made clear that the case shall not be adjourned under any circumstances.

(Arvind Kumar Tripathi (II), J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

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