Paras vs Chandrama
2012 Latest Caselaw 3018 ALL

Citation : 2012 Latest Caselaw 3018 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Paras vs Chandrama on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 375 of 2006
 

 
Petitioner :- Paras
 
Respondent :- Chandrama
 
Petitioner Counsel :- Ravi Shankar Prasad,Shailendra Shakeil Mishra
 
Respondent Counsel :- Narendra Kumar
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List revised. Learned counsel for the parties are not present.

Let the appeal be listed for final hearing on its own turn.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

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