Head Constable 960580547 Manish ... vs State Of U.P. & Others
2012 Latest Caselaw 3015 ALL

Citation : 2012 Latest Caselaw 3015 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Head Constable 960580547 Manish ... vs State Of U.P. & Others on 18 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33409 of 2012
 

 
Petitioner :- Head Constable 960580547 Manish Kumar Upadhyay & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rastrapati Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with record of writ petition No.37124 of 2011 and writ petition No.18531 of 2011 on the date fixed in the aforesaid cases.

Learned standing counsel may file counter affidavit by the date fixed.

Order Date :- 18.7.2012

SRY

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