Sangeeta Chaubey vs Arun Kumar Chaubey
2012 Latest Caselaw 3006 ALL

Citation : 2012 Latest Caselaw 3006 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Sangeeta Chaubey vs Arun Kumar Chaubey on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 364 of 2006
 

 
Petitioner :- Sangeeta Chaubey
 
Respondent :- Arun Kumar Chaubey
 
Petitioner Counsel :- Hemendra Pratap Singh
 
Respondent Counsel :- R.K.Dubey,B.C.Naik
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List has been revised. None is present on behalf of the appellant. Learned counsel for the respondent is present.

The appeal is dismissed in default.

We have noticed that on earlier occasion also, the appeal was dismissed in default.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

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