Bhanu Pratap Yadav vs District Magistrate Balrampur ...
2012 Latest Caselaw 2986 ALL

Citation : 2012 Latest Caselaw 2986 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Bhanu Pratap Yadav vs District Magistrate Balrampur ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 6856 of 2010
 

 
Petitioner :- Bhanu Pratap Yadav
 
Respondent :- District Magistrate Balrampur And Others
 
Petitioner Counsel :- Raghvendra Kumar Singh Ii,Sudhir Kumar Singh
 
Respondent Counsel :- C.S.C.,R.N.Gupta
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within one week thereafter.

List on 13.8.2012.

Interim order issued on 27.9.2010 shall continue till the next date of listing.

Order Date :- 17.7.2012

A.Nigam

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