Fateh Bahadur Singh, S/O- Sri ... vs State Of U.P.,Thru. Secretary, ...
2012 Latest Caselaw 2983 ALL

Citation : 2012 Latest Caselaw 2983 ALL
Judgement Date : 17 July, 2012

Allahabad High Court

Fateh Bahadur Singh, S/O- Sri ... vs State Of U.P.,Thru. Secretary, ... on 17 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 636 of 2010
 

 
Petitioner :- Fateh Bahadur Singh, S/O- Sri Samarjeet Singh,
 
Respondent :- State Of U.P.,Thru. Secretary, Higher Education & Others
 
Petitioner Counsel :- Ramesh Pandey
 
Respondent Counsel :- C.S.C.,Lakshman Singh,R.B.S. Rathore
 

 
Hon'ble Ajai Lamba,J.

Let counter affidavit be filed within three weeks. Last opportunity.

Rejoinder affidavit, if any, be filed within two weeks thereafter.

List thereafter.

Order Date :- 17.7.2012

A.Nigam

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